Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 352A] [Entire Act] State of Maharashtra - Subsection Section 352A(4) in The Mumbai Municipal Corporation Act, 1888 (4)[* * * *] [Sub-section (4) was deleted by Maharashtra 2 of 2012, Section 5(4) dated 13-3-2012.]]
