Section 2(f) in The Coal Mines Pension Scheme, 1998
(f)"Commissioner" means the Coal Mines Provident Fund Commissioner appointed under sub-section (1) of section 3-C;(fa)[ "date of his retirement" means the date of retirement beginning on or after the first day of April, 1994;] [Inserted by G.S.R. 108(E), dated 13.2.2003 (w.r.e.f. 31.3.1998). ]
