Bombay High Court
Barthol Lawrence Dias vs The State Of Maharashtra And Ors on 11 August, 2023
Author: Gauri Godse
Bench: Revati Mohite Dere, Gauri Godse
2023:BHC-AS:23106-DB
10-WPST-13628-2023.doc
rrpillai IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION (ST) NO. 13628 OF 2023
Barthol Lawrence Dias ...Petitioner
Versus
The State of Maharashtra and Others ...Respondents
Mr. Agnel Carneiro a/w. Mr. Mangesh Bhole i/b. Mulla & Mulla and
CBC for the Petitioner.
Mr. V. B. Konde Deshmukh, APP for the State.
CORAM : REVATI MOHITE DERE &
GAURI GODSE, JJ.
DATE : 11th AUGUST 2023 P. C. :
1. Not to be placed before the bench of which Gauri Godse, J.
is a member.
GAURI GODSE, J. REVATI MOHITE DERE, J.
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