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Bombay High Court

Barthol Lawrence Dias vs The State Of Maharashtra And Ors on 11 August, 2023

Author: Gauri Godse

Bench: Revati Mohite Dere, Gauri Godse

2023:BHC-AS:23106-DB
                                                                       10-WPST-13628-2023.doc


  rrpillai               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CRIMINAL APPELLATE JURISDICTION

                         CRIMINAL WRIT PETITION (ST) NO. 13628 OF 2023

               Barthol Lawrence Dias                               ...Petitioner
                    Versus
               The State of Maharashtra and Others                 ...Respondents


               Mr. Agnel Carneiro a/w. Mr. Mangesh Bhole i/b. Mulla & Mulla and
               CBC for the Petitioner.
               Mr. V. B. Konde Deshmukh, APP for the State.


                                               CORAM : REVATI MOHITE DERE &
                                                          GAURI GODSE, JJ.

DATE : 11th AUGUST 2023 P. C. :

1. Not to be placed before the bench of which Gauri Godse, J.

is a member.

GAURI GODSE, J. REVATI MOHITE DERE, J.

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