Delhi High Court - Orders
The Indian Airlines Pilots ... vs M/S Essel Housing Projects Pvt. Ltd on 26 October, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~4 (2019)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 98/2019, EX.APPLs.(OS) 670/2019,
117/2021, 772-773/2021 & REVIEW. PET. 191/2020
THE INDIAN AIRLINES PILOTS CO-OPERATIVE HOUSE
BUILDING SOCIETY LTD. ..... Decree Holder
Through: Ms. Anu Bagai, Advocate.
versus
M/S ESSEL HOUSING PROJECTS PVT. LTD.
..... Judgement Debtor
Through:
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 26.10.2021
1. It is already 4:30 PM. It is not possible to hear the matter today.
2. List on 28th October, 2021.
SANJEEV NARULA, J OCTOBER 26, 2021 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:27.10.2021 14:26