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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Maharashtra - Subsection

Section 54(c) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(c)grant any special pay, allowance or other extra remuneration of any description whatsoever, including ex-gratia payment, increase in the rates of scholarships or other benefits having financial implications to any such officers and employees;