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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Punjab - Subsection

Section 73(1)(a) in The Punjab Municipal Act, 1999

(a)to produce any record, correspondence, plan or other documents which is in his possession or under his control or which is recorded or filed in his office or in the office of any officer of the Municipal Corporation; and