Section 2(b) in The Orissa Grama Panchayats Act, 1964
(b)[ "Block" means a Block notified under Section 15 of the Orissa Panchayat Samiti Act, 1959 (Orissa Act 7 of 1960);] [Substituted vide Orissa Gazette Extraordinary No. 502/9.5.1991-Notification No. 6657-Legislative 2.5.1991.]
