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[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(4) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(4)Side stanchions on power trucks and trailers for carrying heavy and long objects shall be--
(a)of substantial construction and free from defects;
(b)provided with the chains attached to the top across the loads for preventing the stanchions from spreading out; and
(c)wherever necessary, the stanchions shall be in position while loading and unloading.