Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Punjab - Subsection Section 26(xxii) in The Punjab Agricultural Produce Markets Act, 1961 (xxii)[ contribution for Price Stabilization Fund.] [Added by Punjab Act No. 20 of 2018, dated 26.9.2018.]
