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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1)(a) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

(a)Such marriage is permissible under the personal law applicable to such officer or employee and the other party to the marriage; and