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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(l) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(l)"relative" means a person who bears any of the following relationships with an individual, if, -
(i)he is a member of the same Hindu Undivided Family;
(ii)they are husband or wife;
(iii)related by affinity or consanguinity within the specified degree as determined under any law for the time being in force, or individuals in a step or adoptive relationship within such specified degree;