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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2)(iv) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(iv)check and verify weights, measures, weighing and measuring U.P. Act No. instruments used in the Market Area and report infringement of the provisions (V) 1959 of the U. P. Weights and Measures (Enforcement) Act, 1959, to the authorities concerned ;