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[Cites 0, Cited by 0] [Section 182] [Entire Act]

State of Odisha - Subsection

Section 182(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)a responsible person for structural frame and form work-
(i)inspects and examines the material, timber, structural steel land scaffolding for its strength and suitability before being taken into use;
(ii)lays-down procedures to cover all stages of such structural frame and form work;
(iii)supervises such structural frame and form work;
(iv)takes all necessary steps or measures to correct any situation with a view to prevent accident or dangerous occurrence during performances of such structural frame and form work;