Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(1)(d) in The Orissa Estates Abolition Act, 1951

(d)such other particulars as may be prescribed.