Delhi High Court - Orders
Badruddin vs Hamdard Public School And Ors on 16 July, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~20 to 26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5607/2017 & CM APPLs. 23512/2017 & 151/2021
BADRUDDIN .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
21
+ W.P.(C) 5611/2017 & CM APPL. 23522/2017
MANTOSH DAS .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
22
+ W.P.(C) 5613/2017 & CM APPL. 23525/2017
SUREDNER KUMAR .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
23
+ W.P.(C) 5614/2017 & CM APPL. 23527/2017
AMIT KUMAR TIWARI .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/07/2025 at 22:33:56
24
+ W.P.(C) 5615/2017 & CM APPL. 23532/2017
QAISAR FAREED .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
25
+ W.P.(C) 5616/2017 & CM APPLs. 23535/2017, 1789/2021
JITENDER SHARMA .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
26
+ W.P.(C) 7461/2017
MOHD INAMUL HAQUE .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
Appearance:-
Mr. Ashim Vachher, Senior Advocate with Mr. Kunal Lakra and
Ms. Saiba M. Rajpal, Advocates for petitioners in item 20 to 25.
Mr. Javed Ahmad and Ms. Aakriti Aditya, Advocates for petitioner
in item no. 26.
Mr. Mridul Vats, Advocate for respondent nos. 1 & 2.
Mr. Yeeshu Jain, ASC with Ms. Priya Shukla and Mr. A. Sharma,
Advocates for DOE in item 20 to 25.
Mr. Naushad Ahmed Khan, Ms. Archana Chaudhary and Mr.
Nikhil Kumar, Advocates for DOE in item 20, 21, 22 & 25.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/07/2025 at 22:33:56
Mr. Gaurav Dhingra and Mr. Shashank Singh, Advocates for
respondent no. 3 in item no. 26.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 16.07.2025 The matters could not be taken up for hearing in view of a Full Court Reference at 03:00 PM today.
List on 28.07.2025.
(BY ORDER) COURT MASTER JULY 16, 2025/'kd' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/07/2025 at 22:33:56