Himachal Pradesh High Court
Kamla Devi & Anr. vs . Sumna Kumari on 13 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Kamla Devi & anr. Vs. Sumna Kumari .
FAO (FC) No. 56/2021 13.9.2022 Present: Mr. P.M. Negi, Advocate, for the appellants.
Mr. Ramakant Sharma, Advocate, for the respondent.
CMP(M) No. 1174/2022 Heard. By medium of this application, the legal representatives/applicants, on account of death of appellant No.2, have sought their impleadment as party respondents.
Since the application is within time, therefore, the same is allowed and the legal representatives of appellant No.2, as mentioned in para 4 of the application, are ordered to be brought on record. The application stands disposed of.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 13.9.2022 (pankaj) ::: Downloaded on - 13/09/2022 20:06:44 :::CIS