Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 353 in Bihar Board's Miscellaneous Rules, 1958 353. Powers of Collector. - A Deputy Collector can exercise the powers of a Collector under the Bengal Landholders' Attendance Act (XX of 1848).
