Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29E] [Entire Act] State of Rajasthan - Subsection Section 29E(2) in Rajasthan High Court Staff Service Rules, 2002 (2)If any question arises as to which rules and orders are applicable to the case of any person serving of the staff, it shall be decided by the Chief Justice.]
