Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Tripura - Subsection Section 38(i) in Tripura Weights and Measures (Enforcement) Act, 1967 (i)in selling any article by weight or measure delivers or causes to be delivered to the purchaser any quantity of that article less than ; or
