Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(25) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997 (25)to hold and manage trusts and endowments, and institute and award fellowships, travelling fellowships, scholarships studentship, medals and prizes for teachers and students of the university colleges, schools and Pathashalas;
