Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Assam - Section Section 18 in The Assam Agricultural Produce Market Act, 1972 18. Appointment of Secretary. - Every market committee shall have a Secretary appointed by the Board subject to such terms and conditions as may be prescribed.
