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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(1)(c) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(c)any contributions or grant made by the Government on such conditions, as may be imposed by the Government;