Rajasthan High Court - Jaipur
Dhanesh Verma vs State Of Raj & Ors on 1 November, 2010
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan
Jaipur Bench
**
Civil Misc. Stay Appl. No.7389/2010
in Civil Writ Petition No.14747/2010
Dhanesh Verma Versus State & Ors
Date of Order ::: 01/11/2010
Hon'ble Mr. Justice Ajay Rastogi
Mr. Amardeep Atwal, for petitioner.
Writ petition has been admitted today. As regards interim relief, penalty impugned has been inflicted after holding disciplinary inquiry U/r 16 of Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958. No case for interim relief is made out. Consequently, stay application is dismissed. A copy of this order be placed in CWP-14747/2010.
(Ajay Rastogi), J.
K.Khatri/p1/ 7389Stay14747CW10Nov1AdmStyDs.do