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Rajasthan High Court - Jaipur

Dhanesh Verma vs State Of Raj & Ors on 1 November, 2010

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 	                In the High Court of Judicature for Rajasthan 
				                 Jaipur Bench 
					                  **
                   Civil Misc. Stay Appl. No.7389/2010 
                 in Civil Writ Petition No.14747/2010
                   Dhanesh Verma Versus  State & Ors
			        
		                Date of Order     :::       01/11/2010

		                   Hon'ble Mr. Justice Ajay Rastogi
 
Mr. Amardeep Atwal, for petitioner.		

Writ petition has been admitted today. As regards interim relief, penalty impugned has been inflicted after holding disciplinary inquiry U/r 16 of Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958. No case for interim relief is made out. Consequently, stay application is dismissed. A copy of this order be placed in CWP-14747/2010.

(Ajay Rastogi), J.

K.Khatri/p1/ 7389Stay14747CW10Nov1AdmStyDs.do