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Madhya Pradesh High Court

M/S Jmd Construction Company vs Chief Executive Officer on 8 September, 2017

WP-13869-2017

(M/S JMD CONSTRUCTION COMPANY Vs CHIEF EXECUTIVE OFFICER)
08- 09-2 0 1 7

Shri P.K.Saxena, Advocate for the petitioner.
As prayed, list along with W.P.No.5025/2015.

(HEMANT GUPTA) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE

8.1111