Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 377C in Rules of Procedure and Conduct of Business in Lok Sabha 377C. Restrictions on raising matters. (1)No member shall raise more than one matter during a week.(2)Only the text approved by the Speaker shall go on record.]Maintenance of Order
