Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Punjab - Subsection Section 72(a) in The Punjab Tenancy Act, 1887 (a)the amount by which the value or the produce of the tenancy, or the value of that produce is increased by the improvement;
