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[Cites 0, Cited by 0] [Section 31(9)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(9)(c) in The University of Rajputana (Second Amendment) Act, 1950

(c)in the case of examinations for the Doctor's degree, there shall be external examiners in the proportion of about two-thirds of the total numbers of examiners.