Calcutta High Court
M/S Outotec Oyj Pan : Aabco2957Q vs Income Tax Settlement Commission on 25 September, 2013
Author: Harish Tandon
Bench: Harish Tandon
ORDER SHEET
W.P.No.185 of 2012
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S OUTOTEC OYJ PAN : AABCO2957Q
Versus
INCOME TAX SETTLEMENT COMMISSION,
ADDITIONAL BENCH, KOL & ORS
BEFORE:
The Hon'ble JUSTICE HARISH TANDON
Date : 25th September, 2013.
For Petitioner : MR.J.P.KHAITAN,SR.ADVOCATE
MRS NILANJANA BANERJEE (PAL)
For Respondents : MD.NIZAMUDDIN,ADVOCATE
The Court : The respondents pray for extension of time to file affidavit in opposition. Let affidavit in opposition be filed within one week after Puja Vacation. Reply thereto, if any, be filed within a week thereafter. Let this matter be listed three weeks after Puja Vacation.
(HARISH TANDON, J.) ssaha AR(CR)