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Madhya Pradesh High Court

Mohd. Yunus Munshi Thru. Next Friend ... vs Public In General on 30 April, 2016

                            MA-2295-2014
(MOHD. YUNUS MUNSHI THRU. NEXT FRIEND MOHD. KAMAR HUSSAIN MUNSHI Vs PUBLIC
                               IN GENERAL)


30-04-2016

Shri A.Choudhary, learned counsel for the appellant. In this matter notice to general public is issued by publication of notice in a news paper and copy of the newspaper is filed. Learned counsel appearing for the appellant seeks two weeks time to argue the matter on admission. Prayer allowed.

List after summer vacations.

(ALOK VERMA) JUDGE