Madhya Pradesh High Court
M/S Sajid Trading Co. vs Principal Secretary State Of M.P. And 2 ... on 17 November, 2017
THE HIGH COURT OF MADHYA PRADESH WP-3701-2013 ( M/S SAJID TRADING CO. Vs PRINCIPAL SECRETARY STATE OF M.P. AND 2 ORS.) 1 Indore, Dated : 17-11-2017 Parties through their counsel. I.A.No.15858/2017 shall be considered at the time of final hearing.
The petition is admitted for final hearing. List the matter along with W.P. No.3695/2013 for final hearing in due course.
(S.C.SHARMA) (ALOK VERMA)
JUDGE JUDGE