Supreme Court - Daily Orders
State Of Rajasthan vs Rajesh Ojha Etc.Etc. on 17 January, 2014
B
ITEM NO.23 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 182-191/2014
(From the judgement and order dated 30/07/2013 in DBCWP No.4409, 4422,
4434, 4438, 4439, 4462, 4463, 4468, 4496 & 4500 of 2013 of The HIGH
COURT OF RAJASTHAN AT JAIPUR)
STATE OF RAJASTHAN & ORS. Petitioner(s)
VERSUS
RAJESH OJHA ETC.ETC. Respondent(s)
(With appln(s) for c/delay in filing SLP and office report)
Date: 17/01/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
For Petitioner(s) Ms. Pragati Neekhra, Adv. (N.P.)
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) Nos. 33576-33584 of 2013.
(G. SUDHAKARA RAO) (SHARDA KAPOOR) COURT MASTER COURT MASTER