Section 122P(xiv) in The Drugs and Cosmetics Rules, 1945
(xiv)[ The whole human blood and blood components may be transferred, under prescribed storage conditions, to another blood bank which have facilities to store and monitor blood distribution. [Inserted by Notification No. G.S.R. 328(E), dated 3.4.2017 (w.e.f. 21.12.1945).]
