Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 281 in Nagaland Excise Rules 281. Minimum strength of denatured spirit. - Denatured spirit shall not be possessed or sold by licensed vendors at strength lower than 50° over London Proof.
