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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(1)(a) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(a)The maximum height of a building shall in no case exceed 1.5 X the width of the road to which the plot abuts + the front setback.