Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act] State of Odisha - Subsection Section 20(1)(f) in The Orissa Panchayat Samiti Act, 1959 (f)supervisory powers over the Grama Panchayats within the block to be exercised in such manner and to such extent as may be prescribed; and