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State of Tamilnadu - Section

Section 22 in Tamil Nadu Educational Inspection Code

22. Half-yearly confidential sheets to the Director.

- With a view to enable the Director to give due consideration to the claims of each officer of the Subordinate Educational Service for promotion as Divisional Inspectors, Inspectresses and the Chief Inspector of Physical Education shall furnish him, in the first week of every April and October, confidential sheets, referring briefly to the work of all officers within their respective jurisdiction whose appointments vest in Director (Similar reports should be submitted to the Divisional Inspector by District Educational Officers on behalf of officers subordinate to them and by the heads of officers and institutions under their control to the District Educational Officers or Inspectresses, as the case may be). This work should not, for obvious reasons, be entrusted to any subordinate officer.