Section 265(1)(a) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 0] [Section 265(1)] [Section 265] [Entire Act]

State of Uttar Pradesh - Subsection

Section 265(1)(a) in The U.P. Municipalities Act, 1916

(a)causes or allows any vehicle, with or without an animal harnessed thereto, remain or stand so as to cause obstruction in any street longer than may be necessary for loading or unloading or for taking up or setting down passengers; or

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State of Uttar Pradesh - Subsection

Section 265(1)(a) in The U.P. Municipalities Act, 1916