Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] Bombay Presidency - Subsection Section 11(1)(b) in The Bombay Canal Rules, 1934 (b)Round each plot in an area on which sugarcane is under cultivation bunds not less than 9 inches high by 1 foot top width shall be constructed :