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NCT Delhi - Section

Section 110 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

110. Hospital clothing. - On admission in the hospital, the prisoners clothing will be replaced with hospital clothing, the prisoners and clothing shall then be washed and placed in the hospital store room until he is discharged when it shall be returned to him. In case of death, the clothing shall be returned to the clothing godown or destroyed, if the Medical Officer considers such a course necessary.