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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(2)(e) in The Tamil Nadu Bhoodan Yagna Act, 1958

(e)the procedure to be followed by the Sarvodaya Panchayat in respect of financial matters generally, including the manner in which and the restrictions and conditions subject to which, expenditure should be incurred by it;