Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Bihar - Subsection Section 11(8) in Bihar Legal Metrology (Enforcement), Rules, 2014 (8)Every repairer licenced under the Act and these rules shall furnish a security deposite for each licence to the State Government as specified in Schedule VI.
