Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(1)(c) in Tamil Nadu Court of Wards Act, 1902 (c)female minors who ought not to be compelled to appear in public shall be produced in accordance with the manners and the customs of the country.