Income Tax Appellate Tribunal - Chennai
Dcit, Chennai vs Amita Technical Co Pvt Ltd., Chennai on 17 July, 2018
आयकर अपील य अ धकरण, 'ए' यायपीठ, चे नई।
IN THE INCOME TAX APPELLATE TRIBUNAL
'A' BENCH: CHENNAI
ी एन.आर.एस. गणेशन, या यक सद य एवं
ी एस जयरामन, लेखा सद य के सम$
BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND
SHRI S. JAYARAMAN, ACCOUNTANT MEMBER
Miscellaneous Petition No.25/Chny/2018
(In ITA No.562/Chny/2017)
नधा%रण वष% /Assessment Year: 2007-08
The Dy. Commissioner of- Vs. M/s.Amita Technical Co.-
Income Tax, Pvt. Ltd.,
Corporate Circle-1(1), TS-86/B, Ekkattuthangal
Chennai. Industrial Estate,
Ekkattuthangal,
Chennai-600 097.
[PAN: AAACA 8449 E]
(अपीलाथ(/Appellant) ()*यथ(/Respondent)
Department by : Mrs.S.Vijayaprabha, JCIT
Assessee by : None
सुनवाई क, तार ख/Date of Hearing : 13.07.2018
घोषणा क, तार ख /Date of Pronouncement : 17.07.2018
आदे श / O R D E R
PER N.R.S.GANESAN, JUDICIAL MEMBER:
The Revenue has filed the present Miscellaneous Petition on the ground that the tax effect involved in this appeal is more than Rs.10.00 lakhs. Therefore, the appeal has to be heard on merits. On a query from Bench, the Ld.DR fairly conceded that the tax effect involved in this appeal is less than Rs.20.00 lakhs. Recently, CBDT being the Apex Administrative MP No.25/Chny/2018 (In ITA No.562/Chny/2017) :- 2 -:
Body, has increased the monitory limit for filing the appeal before this Tribunal from Rs.10.00 lakhs to Rs.20.00 lakhs.
2. In view of the above, even if the order of this Tribunal dated 29.08.2017 is recalled, still the appeal has to be dismissed again on the ground that the tax effect is less than Rs.20.00 lakhs. In view of the above, this Tribunal is of the considered opinion that there is no merit in the petition filed by the Revenue, accordingly, the same is dismissed.
3. In the result, the Miscellaneous Petition filed by the Revenue stands dismissed.
Order pronounced on July 17, 2018, in Chennai.
Sd/- Sd/-
(एस जयरामन) (एन.आर.एस. गणेशन)
(S. JAYARAMAN) (N.R.S. GANESAN)
लेखा सद य/ACCOUNTANT MEMBER या यक सद य/JUDICIAL MEMBER
चे नई/Chennai,
0दनांक/Dated: July 17, 2018.
TLN
आदे श क, ) त1ल2प अ3े2षत/Copy to:
1. अपीलाथ(/Appellant 4. आयकर आयु4त/CIT
2. )*यथ(/Respondent 5. 2वभागीय ) त न ध/DR
3. आयकर आयु4त (अपील)/CIT(A) 6. गाड% फाईल/GF