Allahabad High Court
Satish Chandra Shukla & 3 Ors. [ P.I.L. ] vs Union Of India Thru. Secy. Mini. Of Law & ... on 6 March, 2020
Bench: Pankaj Kumar Jaiswal, Karunesh Singh Pawar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH Court No. - 1 Case :- MISC. BENCH No. - 1267 of 2015 Petitioner :- Satish Chandra Shukla & 3 Ors. [ P.I.L. ] Respondent :- Union Of India Thru. Secy. Mini. Of Law & Justice & 4 Ors. Counsel for Petitioner :- Hari Shankar Jain Counsel for Respondent :- C.S.C.,A.S.G.,Himanshu Vaish,U.N. Misra Hon'ble Pankaj Kumar Jaiswal,J.
Hon'ble Karunesh Singh Pawar,J.
List is being revised.
No one is present on behalf of the petitioner.
Looking into the nature of the relief claimed in the writ petition so also the fact that earlier also no one is present on behalf of the petitioner, in the absence of the petitioner today also, we dismiss the writ petition for want of prosecution.
Order Date :- 6.3.2020 Ajit/-