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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2)(a) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(a)the procedure to be observed at meetings of the Board and the number of members required to form a quorum;