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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(3)(d) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(d)Where none of the Heads of the Department of Studies comprised in the Vidyanganikaya (Faculty) is a Professor or Reader-any person proficient in the subject nominated by the Upa-Kulapati.