Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24A] [Entire Act] State of Gujarat - Subsection Section 24A(1) in Gujarat Prohibition Act, 1949 (1)any toilet preparation containing alcohol which is unfit for use as intoxicating liquor;