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State of Madhya Pradesh - Section

Section 54 in The M.P. Bhumi Vikas Rules, 1984

54. Classification of Buildings.

- Buildings are classified on the basis of occupancy as follows :-
(a)Residential;
(b)Educational;
(c)Institutional;
(d)Assembly;
(e)Business;
(f)Mercantile (will include both retail and wholesale stores);
(g)Industrial (will include low, moderate and high fire hazards);
(h)Storage;
(i)Hazardous.
(ii)Open Spaces (within a Plot)