Bombay High Court
Likhit Gopal Shetty And Ors vs The State Of Maharashtra on 11 December, 2019
Author: Sarang Vijaykumar Kotwal
Bench: Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION NO. 335 OF 2019
Likhit Gopal Shetty And Ors ....Applicant
V/S
The State Of Maharashtra ....Respondent
None For Applicant Mrs. Veera Shinde, APP For State.
CORAM : SARANG VIJAYKUMAR KOTWAL, J DATE : 11th December, 2019 P.C. :
Place before appropriate bench.
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