Supreme Court - Daily Orders
Commissioner Of Customs Mumbai (Air ... vs M/S Reliance Jio Infocomm Ltd. on 30 January, 2023
Bench: B.R. Gavai, Vikram Nath
ITEM NO.13 COURT NO.8 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 85/2023
(Arising out of impugned final judgment and order dated 21-07-2022
in CA No. 85850/2020 passed by the Custom Excise Service Tax
Apellate Tribunal, West Zonal Bench at Mumbai)
COMMISSIONER OF CUSTOMS MUMBAI (AIR CARGO IMPORT) Petitioner(s)
VERSUS
M/S RELIANCE JIO INFOCOMM LTD. Respondent(s)
(IA No.13762/2023-CONDONATION OF DELAY IN FILING and IA
No.13758/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.13757/2023-STAY APPLICATION)
Date : 30-01-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Mr. Balbir Singh, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Nithin Choudhary, Adv.
Mr. Naman Tandon, Adv.
Mr. T.S. Sabarish, Adv.
For Respondent(s) Mr. K.R. Sasiprabhu,Adv.
Mr. Joydeep Patel,Adv.
Ms. Shilpa Balani,Adv.
Mr. Vishnu Sharma A.S.,Adv.
Mr. Prakhar Agarwal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Tag with C.A…..@ Diary No.14979/2020.
(NARENDRA PRASAD) Signature Not Verified (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS Digitally signed by Narendra Prasad Date: 2023.01.30 COURT MASTER (NSH) 17:47:51 IST Reason: